Punjab-Haryana High Court
State Of Punjab & Ors vs Chain Singh & Ors on 9 December, 2014
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
RFA No.43 of 2000 (O&M)
Date of decision: 09.12.2014
State of Punjab and others ... Appellants
Vs.
Chain Singh and others ... Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL Present:- Mr. Yatinder Sharma, Addl.A.G.Punjab for the appellants Mr. Kuldip Sanwal, Advocate for the respondents.
AMIT RAWAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.3418 of 2001 titled as Ajit Singh and others vs. State of Punjab and others.
(AMIT RAWAL) JUDGE December 09, 2014 komal KOMAL 2014.12.11 15:55 I attest to the accuracy and integrity of this document