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State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000

2. Definitions.

- Unless the context otherwise requires, words or expressions occurring in these regulations shall bear the same meaning as in the Andhra Pradesh Electricity Reform Act, 1998 and the Andhra Pradesh Electricity Regulatory Commission (Business Rules) Regulations, or in absence thereof, the meaning as commonly understood in the electricity supply industry.