Bombay High Court
Umer Danish Education And Social ... vs Union Of India Thr. Secretary, Ministry ... on 14 October, 2019
Author: Vinay Joshi
Bench: Ravi K. Deshpande, Vinay Joshi
wp6094.17.odt 1/
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO.6094 OF 2017
(Umer Danish Education and Social Welfare Society and anr vrs. Union
of India and ors)
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri A.S.Dhore, Advocate for petitioners
Smt. M.R.Chandurkr, Advocate for Respondent Nos. 1 and 2
Shri A.M.Deshpande, Advocate for Respondent Nos. 3 and 4
CORAM: R.K. DESHPANDE AND
VINAY JOSHI, JJ.
DATE: 14th OCTOBER , 2019.
The identical Writ Petition No.1332 of 2016 (Shahababu Education Society and anr vrs. Government of India and ors), is decided by us on 20.06.2019. The writ petition has been dismissed. Hence, for the same reasons, the present writ petition is also dismissed.
JUDGE JUDGE
Rvjalit
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