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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(1)(a) in The Delhi Electricity Reform Act, 2000

(a)any significant change in the circumstance which may affect the licensee's ability to meet his obligations under the Act, the rules and the regulations and the directions and order issued by the Commission, the State Grid Code, the Agreements or the License;