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State of Odisha - Section

Section 470 in Orissa Municipal Rules, 1953

470.

An employee who has completed five years of qualifying service dies while in service, gratuity not exceeding the amount specified in Rule 480 shall be paid to the person or persons on whom the right to receive the gratuity is conferred under Rule 475 or if there is no such person it shall be paid in the manner as provided in Rules 471 and 472.