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[Cites 0, Cited by 0] [Section 272(7)] [Section 272] [Entire Act]

Union of India - Subsection

Section 272(7)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Sailors re-entering in a lower '[rank] than that held at the time of discharge from service are to be advanced day-by-day in successive stages till they attain the '[rank] held by them at the time of discharge.