Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Sikkim - Subsection Section 45(2) in Conduct of the Government Litigation, Rules, 2000 (2)The administrative department concerned may also consult the Legal Remembrancer whenever he requires advice in regard to the steps taken for the recovery of such amounts.
