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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(6)(viii) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007

(viii)if its label does not contain a warning or caution which may be necessary, and sufficient, if complied with, to prevent risk to human beings or animals; or