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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(6) in Goa Prisons Rules, 2006

(6)Embezzlement of property and admission of prohibited articles. - The gatekeeper shall prevent the embezzlement of prison property and the introduction of any prohibited article such as mobile phone, tobacco, opium, razors, knives, nails, money and letters into prison:Provided that, drugs and medical or surgical appliances, with the authority of the Medical Officer in writing, and factory articles, raw materials, stores and tools, by an order in writing from a prison official responsible for the same, may be admitted into a prison.