Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7B(3)] [Section 7B] [Entire Act] NCT Delhi - Subsection Section 7B(3)(b) in Delhi Motor Vehicles Rules, 1993 (b)operate unless it is fitted with doors which can be closed and such doors shall be kept closed when the vehicle is in motion: