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Bombay High Court

Depe Global Shipping Agencies Pvt Ltd vs The Board Of Mumbai Port Authority on 20 June, 2023

Bench: G.S. Patel, Neela Kedar

                                                                            Board Sr.No.:-906

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 13775 OF 2023

 Depe Global Shipping Agencies Pvt Ltd                 ....PETITIONER
            V/S
 The Board Of Mumbai Port Authority                  ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 20th June, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 11/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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