Punjab-Haryana High Court
State Of Haryana And Another vs Ami Lal And Others on 14 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 2290 of 2008 (O&M)
State of Haryana and another
....Appellants
Versus
Ami Lal and others
....Respondents
CORAM : Hon'ble Mr. Justice Rajesh Bindal
Present:- Mr. H.S. Hooda, Advocate General Haryana with
Mr. Ashish Gupta, AAG Haryana.
RAJESH BINDAL J
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For the detailed reasons recorded in RFA No. 3733 of 2007, Subhash Chand alias Subhash Chander Vs. State of Haryana and another, vide separate order passed today, the present appeal is disposed of in same terms.
(RAJESH BINDAL) 14.1.2010. JUDGE Reema