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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(e) in Chitkara University (Establishment and Regulation) Act, 2008

(e)[ two persons from amongst the teachers (from Professors, Associate Professors), by rotation based on seniority; and [Clauses (e) and (f) inserted vide H.P. Act No. 19 of 2012.]