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[Cites 0, Cited by 20] [Entire Act]

State of Kerala - Section

Section 6 in The Kerala Money-Lenders Act, 1958

6. Money-lenders to exhibit their names over shops.

- Every money lender other than a pawnbroker shall always keep exhibited over his shop or place of business his name with the word "money lender" and its equivalent in the regional language and every pawnbroker shall always keep exhibited over his shop or place or business his name with the word "pawnbroker" and its equivalent regional language.