Section 12(1) in The Punjab Stamp (Dealing of under-valued Instruments) Rules, 1983
(1)In case of agricultural land, -(a)Khasra Number/Khewat/Khatauni Number of latest Jamabandi, area and location;(b)Kind of land (Chahi, Barani, Banjar);(c)If under cultivation, whether sown once or more in a year;(d)Minimum market price fixed by the Collector.
