381. List of convicts and suspects of adjoining police-stations. [§12, Act V, 1861].
- A list of convicts and suspects residing in the border villages of all adjoining police-stations shall be kept at every police-station. Gazetted officers shall, during the course of their inspections or visits, inspect these lists ; ascertain if the officers attached to police-stations know the criminals of the bordering villages, and see that these lists are brought up to date each quarter.
