Supreme Court - Daily Orders
Vishnu Vardhan @ Vishnu Pradhan vs The State Of Uttar Pradesh on 6 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.39 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)………….. Diary No(s).26291/2023
(Arising out of impugned final judgment and order dated 28-10-2021
in CMWP No.2272/2019 passed by the High Court Of Judicature At
Allahabad)
VISHNU VARDHAN @ VISHNU PRADHAN Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.139087/2023-CONDONATION OF DELAY
IN FILING and IA No.139090/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.139089/2023-EXEMPTION FROM FILING O.T.
and IA No.139092/2023-INTERVENTION/IMPLEADMENT and IA
No.139086/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA
No.139085/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No.167421/2023-RECALLING THE COURTS
ORDER)
WITH
W.P.(C) No.673/2023 (X)
(FOR ADMISSION and IA No.123196/2023-APPROPRIATE ORDERS/DIRECTIONS
IA No. 123196/2023 - APPROPRIATE ORDERS/DIRECTIONS)
MA No.1737/2023 in MA No.255/2023 in C.A. No.3636/2022 (III-A)
Date : 06-10-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Parties: Mr. Dushyant Dave, Sr. Adv.
Mr. Nikhil Goel, Adv.
Mr. Aniruddha Deshmukh, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Mr. P.B. Suresh, Adv.
Mr. Vipin Nair, AOR
Mr. Sughosh Subramanyam, Adv.
Signature Not Verified
Mr. Arindam Ghosh, Adv.
Digitally signed by
ARJUN BISHT
Date: 2023.10.09
Mr. Shashank Chaturvedi, Adv.
17:45:58 IST
Reason: Mr. Karthik Jayashankar, Adv.
Mr. Anshumaan Bahadur, Adv.
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Mr. Sameer Jain, Adv.
Mr. Suvigya Awasthy, Adv.
Mr. Love Kumar Gupta, Adv.
Mr. Deepesh Raj, Adv.
Ms. Saumya Pandey, Adv.
Mr. Soayib Qureshi, AOR
Mr. Ravindra Kumar Raizada, Sr. A.A.G.
Ms. Ruchira Goel, AOR
Mr. Adit Jayeshbhai Shah, Adv.
Mr. Sharanya Sinha, Adv.
Mr. Ashutosh Ghade, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No.167421/2023
1. Issue notice on the Interlocutory Application.
2. Mr. Aniruddha Deshmukh, AOR assisting Mr. Dushyant Dave, learned senior counsel, accepts the notice.
3. Mr. Dave, learned senior counsel for the petitioner states that the copy of the counter affidavit was handed over to him two days back only. He seeks and is granted one week’s time to file a rejoinder affidavit and another week to file reply to the Interlocutory Application.
4. Post the matters for hearing on 21.11.2023.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
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