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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Maharashtra - Subsection

Section 85(2) in Maharashtra Cinemas (Regulation) Rules, 1966

(2)Every portion of the cinema devoted to the use or accommodation of the public and also all outlets leading outside the cinema including the. corridors shall be well and properly lighted during every performance and the same she, 11 be lighted until the entire public have left the cinema alter the performance is over.