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Madhya Pradesh High Court

Naval Singh Sahkari Shakkar Karkhana vs Asstt. Commissioner Of Income Tax on 24 March, 2015

M.A.|.T.N0.7/2002

24.3.2015

It is reported that Shri Sanjay Lal, learned counsel appearing for the Revenue has met with an accident.

Keeping in view aforesaid, the matter is adjourned.

List the case after three weeks. (Rajendra Menon) (S.K.Gangele) JUdge Judge