Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 158 in Rules under the United Provinces Excise Act, 1910 158. Duty on opium payable before issue into treasury or subtreasury. - The cost price and duty imposed on opium issued from the treasury or sub-treasury is payable, before issue, at the treasury or sub-treasury.
