Section 11(3)(b) in The Goa, Daman and Diu Administration of Evacuee Property Act, 1964

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

(b)render the Custodian liable to any person for any sum in excess of the sum payable to the lessor under clause (b) of sub-section (2); or

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