Section 8(1) in Orissa Secretariat Private Secretaries Service Rules, 1997
(1)The Boards at their meetings shall prepare the following lists;(a)List of personal Assistants suitable for promotion to the posts of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.](b)List of [Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] suitable for promotion tot he posts of [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.],(c)List of [Senior Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.] suitable for promotion to the post of [Principal Private Secretary] [Substituted vide O.G.No. 21 dated 21.5.1999.],
