Bombay High Court
Accentuate Developers Pvt. Ltd vs Anushool Metals Pvt. Ltd. And Ors on 3 July, 2019
Author: A.S. Gadkari
Bench: A.S. Gadkari
osk 280-wp-2919-2008.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2919 OF 2008
Accentuate Developers Pvt. Ltd. ... Petitioner
V/s.
Anushool Metals Pvt. Ltd. & Ors. ... Respondents
WITH
WRIT PETITION NO. 1814 OF 2008
Janata Sahakari Bank Ltd. ... Petitioner
V/s.
Anushool Metals Pvt. Ltd. & Ors. ... Respondents
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Mr.Aniruddha Lad a/w. Ms.Pallavi Kamath i/b. BJ Law Offices LLP for
Petitioner in WP/1814/2008 and for Respondent No.2 in
WP/2919/2008.
CORAM : A.S. GADKARI, J.
DATE : 3rd July 2019.
P.C. :
1] None for the petitioners. 2] Both the Petitions are dismissed for non prosecution. Lateron at 5.00 pm :- 3] The learned counsel Mr.Lad appearing for the Petitioner in
WP/1814/2008 and for Respondent No.2 in WP/2919/2008 mentioned the matter for restoration of both the petitions.
At his request, both the Petitions are restored to the file. 4] Place the Petitions on final hearing board from the week commencing from 8th July 2019.
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