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Bombay High Court

Accentuate Developers Pvt. Ltd vs Anushool Metals Pvt. Ltd. And Ors on 3 July, 2019

Author: A.S. Gadkari

Bench: A.S. Gadkari

osk                                                                       280-wp-2919-2008.odt



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                           WRIT PETITION NO. 2919 OF 2008

Accentuate Developers Pvt. Ltd.                         ...        Petitioner
           V/s.
Anushool Metals Pvt. Ltd. & Ors.                        ...        Respondents
                                       WITH
                           WRIT PETITION NO. 1814 OF 2008

Janata Sahakari Bank Ltd.                               ...        Petitioner
           V/s.
Anushool Metals Pvt. Ltd. & Ors.                        ...        Respondents

                                -----
Mr.Aniruddha Lad a/w. Ms.Pallavi Kamath i/b. BJ Law Offices LLP for
Petitioner in WP/1814/2008 and for Respondent No.2 in
WP/2919/2008.

                                     CORAM : A.S. GADKARI, J.

DATE : 3rd July 2019.

P.C. :

1]               None for the petitioners.
2]               Both the Petitions are dismissed for non prosecution.
Lateron at 5.00 pm :-
3]               The learned counsel Mr.Lad appearing for the Petitioner in

WP/1814/2008 and for Respondent No.2 in WP/2919/2008 mentioned the matter for restoration of both the petitions.

At his request, both the Petitions are restored to the file. 4] Place the Petitions on final hearing board from the week commencing from 8th July 2019.

[A.S. GADKARI, J.] 1/1 ::: Uploaded on - 05/07/2019 ::: Downloaded on - 05/07/2019 22:33:01 :::