Supreme Court - Daily Orders
M/S. Aristo Printers Pvt. Ltd. vs Commissioner Of Trade Tax U.P. on 5 October, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.59 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 703/2012
M/S ARISTO PRINTERS PVT. LTD. Appellant(s)
VERSUS
COMMISSIONER OF TRADE TAX U.P. Respondent(s)
WITH
C.A. No. 705/2012
S.L.P.(C)...CC No.16581/2015
(With appln.(s) for c/delay in filing SLP and office report)
Date : 05/10/2015 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. Ashutosh Dubey, Adv.
Mr. Sadashiv Gupta, Adv.
Mr. Rohit Singh,Adv.
For Respondent(s) Mr. D.K. Goswami, Adv.
Ms. Soumya Kumar, Adv.
Mr. Ravi Prakash Mehrotra, Adv.
Mr. Vinay Garg,Adv.
Mr. Gunnam Venkateswara Rao,Adv.
Mr. V. Seshagiri, Adv.
Ms. Bela Maheshwari, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted in SLP(C)..CC No.16581 of Signature Not Verified Digitally signed by NEETU KHAJURIA 2015.
Date: 2015.10.06 17:51:54 IST Reason:(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar