Calcutta High Court
Shristi Infrastructure Development ... vs Bcl Secure Premises Pvt. Ltd on 15 April, 2016
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
GA No.454 of 2016
CS No.274 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHRISTI INFRASTRUCTURE DEVELOPMENT CORP. LTD.
Versus
BCL SECURE PREMISES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 15th April, 2016.
The Court:-This matter is listed for correction of the typographical error which crept up in the order dated 18th February, 2016.
From the application this Court finds that such mistake is apparent. Let '2nd May' appearing in the first line of the second page of the order dated 18th February, 2016 be deleted and be substituted by '2nd March'.
Office is directed to make necessary correction in the said order. Certified copy, if already supplied, be also corrected accordingly on production.
(HARISH TANDON, J.) nm