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Calcutta High Court

Shristi Infrastructure Development ... vs Bcl Secure Premises Pvt. Ltd on 15 April, 2016

Author: Harish Tandon

Bench: Harish Tandon

     ORDER SHEET
                            GA No.454 of 2016
                            CS No.274 of 2014
                    IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE



                           SHRISTI INFRASTRUCTURE DEVELOPMENT CORP. LTD.
                                        Versus
                            BCL SECURE PREMISES PVT. LTD.



         BEFORE:
      The Hon'ble JUSTICE HARISH TANDON

Date : 15th April, 2016.

The Court:-This matter is listed for correction of the typographical error which crept up in the order dated 18th February, 2016.

From the application this Court finds that such mistake is apparent. Let '2nd May' appearing in the first line of the second page of the order dated 18th February, 2016 be deleted and be substituted by '2nd March'.

Office is directed to make necessary correction in the said order. Certified copy, if already supplied, be also corrected accordingly on production.

(HARISH TANDON, J.) nm