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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(d) in Jammu and Kashmir Consumer Protection Act, 1987

(d)[ the Government, either in its individual capacity or as the representative of interests of the Consumer in general.] [Substituted by Act No. X of 2009, dated 22.9.2009, w.e.f. 24.9.2009.]