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Rajasthan High Court - Jodhpur

Mota Ram vs Naveen Jain on 11 December, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 684/2020 Mota Ram

----Petitioner Versus Naveen Jain

----Respondent For Petitioner(s) : Mr. Devendra Soni, through Cisco Webex App JUSTICE DINESH MEHTA Order 11/12/2020 Issue notice to respondent No.2, returnable within six weeks.

(DINESH MEHTA),J 21-skm/-

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