Rajasthan High Court - Jodhpur
Mota Ram vs Naveen Jain on 11 December, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 684/2020 Mota Ram
----Petitioner Versus Naveen Jain
----Respondent For Petitioner(s) : Mr. Devendra Soni, through Cisco Webex App JUSTICE DINESH MEHTA Order 11/12/2020 Issue notice to respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 21-skm/-
(Downloaded on 11/12/2020 at 08:58:57 PM)Powered by TCPDF (www.tcpdf.org)