- In every factory a register shall be maintained in Form no. 32 in which the name of every worker (alongwith such other particulars as are required to be furnished in the said register) shall be recorded, who may be employed or may be required to perform the work specified in sub-section (1) of Section 21, and no worker shall be allowed to carry out any such duty unless his name with full particulars has been recorded in the said register. This register shall be produced forthwith before an Inspector whenever demanded by him.
