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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(2)(f) in Gujarat Rural Debtors' Relief Act, 1976

(f)the manner and the form in which statement is to be published together with a public notice and period within which application shall be made under sub-section (2) of section 7;