Himachal Pradesh High Court
Amar Dev vs . M.C. Shimla on 1 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
CWP No. 661/20231.3.2023 Present: Parav Sharma, Advocate, for the petitioner.
Ms. Reeta Thakur, Advocate, for the respondents.
Admit.
CMP No. 1369/2023The application is disposed of with a direction to the petitioner/applicant to file translated copy of the documents in question within a period of three weeks.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.3.2023 (pankaj) ::: Downloaded on - 01/03/2023 20:41:12 :::CIS