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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Amar Dev vs . M.C. Shimla on 1 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Amar Dev vs. M.C. Shimla .

CWP No. 661/2023

1.3.2023 Present: Parav Sharma, Advocate, for the petitioner.

Ms. Reeta Thakur, Advocate, for the respondents.

Admit.

CMP No. 1369/2023

The application is disposed of with a direction to the petitioner/applicant to file translated copy of the documents in question within a period of three weeks.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 1.3.2023 (pankaj) ::: Downloaded on - 01/03/2023 20:41:12 :::CIS