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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(b) in The Pharmacy Act, 1948

(b)the use of the description "pharmacist", "chemist", "druggist", "pharmaceutist, "dispenser", "dispensing chemist", or any combination of such words [or of any such word with any other word] shall be deemed to be reasonably calculated to suggest that the person using such description is a person whose name is for the time being entered in the register of the State;