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[Cites 0, Cited by 0] [Section 21A(2)] [Section 21A] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 21A(2)(a) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

(a)on recommendation of the Selection Committee and having regard to the suitability and the requirement of such person in the Authority; and