Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] Union of India - Section Section 110 in The Trade And Merchandise Marks Act, 1958 110. Power of High Courts to make rules. - The High Court may make rules consistent with this Act a t the conduct and procedure of all proceedings under this Act before it.
