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Union of India - Section

Section 31 in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016

31. Procedure for syndicates participating in Lloyd's India.

(a)Syndicates of Lloyd's who wish to underwrite reinsurance through a Service Company in Lloyd's India shall apply along-with the service company to the Authority through Lloyd's India in the format given at Annexure "2".