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Andhra Pradesh High Court - Amravati

Palla Chenchu Harikala vs Bysani Satish on 24 June, 2022

                HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: A.S.No.59 of 2020

                                     PROCEEDING SHEET

Sl.
                                             ORDER
No       DATE
                                                                          Transfer
      24.06.2022   CPK,J & Dr.KMR,J                                       re-d to
                                                                          I/O

It is stated that Ms.Y.L.Siva Kalpana Reddy, folder before appearing for respondents 1 to 4, has given up vakalat correcti on and Sri C.Subodh, learned counsel is taking steps for filing vakalat.

List during the 1st week of August, 2022.

___________ CPK, J __________ Dr.KMR, J Pab