Andhra Pradesh High Court - Amravati
Palla Chenchu Harikala vs Bysani Satish on 24 June, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: A.S.No.59 of 2020
PROCEEDING SHEET
Sl.
ORDER
No DATE
Transfer
24.06.2022 CPK,J & Dr.KMR,J re-d to
I/O
It is stated that Ms.Y.L.Siva Kalpana Reddy, folder before appearing for respondents 1 to 4, has given up vakalat correcti on and Sri C.Subodh, learned counsel is taking steps for filing vakalat.
List during the 1st week of August, 2022.
___________ CPK, J __________ Dr.KMR, J Pab