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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2)(a) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(a)all funds vested in the deity by virtue of the provisions of section 3;