Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 237] [Entire Act] Union of India - Section Section 359 in The Indian Penal Code, 1860 359. Kidnapping.— Kidnapping is of two kinds: kidnapping from India, and kidnapping from lawful guardianship.
