Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 3 in Punjab Recruitment of Multipurpose Health Workers (Female) Act, 2001 3. Appointment to be advertised posts. - The appointments of Multipurpose Health Workers (Female) against the advertised posts shall be made by the appointing authority.
