Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act] State of Rajasthan - Subsection Section 40(1)(d) in The Rajasthan Sales Tax Act, 1994 (d)any tax is payable in respect of any particular sale or purchase, or if tax is payable, the point and the rate thereof; or