Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 354] [Entire Act] State of Kerala - Subsection Section 354(2) in Kerala Municipality Act, 1994 (2)The width of the proposed streets shall not ordinarily be less than thirteen metres, or, in any area covered by huts, seven metres.
