Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1102] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1102(a) in Rules under the United Provinces Excise Act, 1910

(a)The Excise Commissioner may post to a vintnery such number of Excise constables as in his opinion the needs of the vintnery may require.