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[Cites 0, Cited by 0] [Section 207(3)] [Section 207] [Entire Act]

State of Chattisgarh - Subsection

Section 207(3)(c) in The Chhattisgarh Municipalities Act, 1961

(c)for discharging any responsibility attaching to him under the term of the order as to maintaining, repairing, flushing, cleaning or emptying the said drain or any part thereof.