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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(1)Tabulated details which shall consist of important characteristics of the railway or a portion of railway to be opened for public carriage of passengers and in particular include -
(a)Curve abstract as specified in Form I;
(b)Gradient abstract as specified in Form II;
(c)Bridge abstract as specified in Form III;
(d)Important bridges - particulars of waterway and construction as specified in Form IV;
(e)Ballast and Permanent Way as specified in Form V;
(f)Stations and station sites as specified in Form VI;
(g)Station accommodation as specified in Form VII;
(h)Station machinery as specified in Form VIII;
(i)Level crossing abstract as specified in Form IX;
(j)Brief particulars of traction installations as specified in Form X;
(k)Power supply installation abstract as specified in Form XI;
(l)Traction maintenance depot abstract as specified in Form XII;
(m)Restricted Over Head Equipment clearances abstract as specified in Form XIII and
(n)Electrical crossing over railway track abstract as specified in Form XIV.