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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4)(a) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(a)where the price can, consistently with the controlled price of the declared goods, if any, fixed under this section, be agreed upon, the agreed price;