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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(b) in The Gujarat Special Economic Zone Act, 2004

(b)"Authority" means the Special Economic Zone Development Authority constituted under section 4;
(bb)[ "Central Act" means the Special Economic Zones Act, 2005 [Substituted by Guj 24 of 2007, dated 18th August 2007]