Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(b) in The Kerala Shops and Commercial Establishments Act, 1960

(b)persons whose work mainly involves traveling, and persons employed as canvassers and caretakers and whose names do not appear in the muster rolls;