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[Cites 0, Cited by 0] [Section 69] [Entire Act]

Bengal Presidency - Subsection

Section 69(a) in Police Regulations, Bengal , 1943

(a)The Police Gazette and the Criminal Intelligence Gazette are issued each week to all offices shown in the distribution list which is compiled in the office of the Inspector-General. Complaints about non-delivery of any issue should be addressed to the officer-in-charge, Publication Branch, West. Bengal Government Press, Alipore, Calcutta ; any such complaint from an office under the control of a Superintendent should be sent to the Superintendent in the first instance.