Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(l) in Tamil Nadu Fire Service Rules, 1990 (l)"jurisdiction" means the territorial jurisdiction of the Fire Station, Divisional Fire Officer or Deputy Director of Fire Services as may be notified by the Government.
