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[Cites 0, Cited by 0] [Section 1238] [Entire Act]

Bengal Presidency - Subsection

Section 1238(1) in Police Regulations, Bengal , 1943

(1)Columns 1 to 10, 14 and 22 of the travelling allowance bills (Bengal Form No. 2447) for the staff of each police-station, Court office, Reserve office and Detective Department shall be filled in by the senior Assistant Sub-Inspector attached to it. Charges for outposts shall be included in the bill of the police-station to which they are subordinate, charges for subtreasury guards and emergency force at subdivisions shall be included in the Reserve office bill. The bills for the District Intelligence Branch shall be prepared by a clerk or some other officer attached to it. An acquittance roll in B. P. Form No. 234 will be prepared and attached to each bill. In it the column for the amount will be left blank and will be filled in by the accountant at headquarters.