Bombay High Court
Mahesh Shivram Puthran vs The Commissioner Of Police Thane And Anr on 19 January, 2023
Bench: G.S. Patel, S. G. Dige
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 14886 OF 2022
Sukhvinder Kaur Kartarsingh Dhillon ....PETITIONER
V/S
The Commissioner Of Police Thane And Anr ....RESPONDENT
WITH WRIT PETITION NO. 14893 OF 2022 Narayan Bodi Sahu ....PETITIONER V/S The Commissioner Of Police Thane And Anr ....RESPONDENT WITH WRIT PETITION NO. 14909 OF 2022 Mahesh Shivram Puthran ....PETITIONER V/S The Commissioner Of Police Thane And Anr ....RESPONDENT WITH WRIT PETITION NO. 14897 OF 2022 Naresh Balaram Bhoir ....PETITIONER V/S The Commissioner Of Police Thane And Anr ....RESPONDENT WITH WRIT PETITION NO. 14891 OF 2022 Devdas Sadashiv Shetty ....PETITIONER V/S Page 1/3 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 19:29:37 ::: The Commissioner Of Police Thane And Anr ....RESPONDENT WITH WRIT PETITION NO. 14884 OF 2022 Sindhu Tukaram Deshmukh ....PETITIONER V/S The Commissioner Of Police Thane And Anr ....RESPONDENT WITH WRIT PETITION NO. 15946 OF 2022 Darshankaur Vazirsingh ....PETITIONER V/S The Commissioner Of Police Thane And Ors ....RESPONDENT WITH WRIT PETITION NO. 15943 OF 2022 Suresh Motiram Mali ....PETITIONER V/S The Commissioner Of Police Thane And Anr ....RESPONDENT WITH WRIT PETITION NO. 14892 OF 2022 Sanjeeva Shetty ....PETITIONER V/S The Commisssioner Of Police Thane And Anr....RESPONDENT WITH WRIT PETITION NO. 14895 OF 2022 Raakesh H. Jain ....PETITIONER V/S Page 2/3 ::: Uploaded on - 20/01/2023 ::: Downloaded on - 20/01/2023 19:29:37 ::: The Commissioner Of Police Thane And Anr ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE S. G. DIGE, JJ DATE : 19th January, 2023 P.C. :
Due to paucity of time, stand over to 16/02/2023. Interim order, if any, to continue till then.
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